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State of Sikkim - Section

Section 90 in Sikkim Co-Operative Societies Act, 1978

90. Committee.

- The Committee of the State Co-operative Bank shall consist of 9 members of whom 3 shall be nominated by the Government, 3 shall be representatives of societies, 2 shall be representative of members other than societies to be elected or nominated as per the bye-laws of the Bank, and one Managing Director to be appointed by the Government in consulta1ion with the Reserve Bank:Provided that the initial committee shall be entirely nominated by the Government for a period of 3 years or such other extended period as may be decided by the Government.