Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Adobe System Software Ireland Ltd on 14 May, 2026
ITEM NO.801 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4452/2026
[Arising out of impugned final judgment and order dated 23-01-2025
in ITA No. 771/2023 passed by the High Court of Delhi at New Delhi]
THE COMMISSIONER OF INCOME TAX INTERNATIONAL Petitioner(s)
TAXATION 1
VERSUS
ADOBE SYSTEM SOFTWARE IRELAND LTD. Respondent(s)
WITH
SLP(Crl) No. 4392/2026 (II)
Date : 14-05-2026 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) : Mr. Ramjee Pandey, AOR
Miss Madhulika Upadhyay, AOR
For Respondent(s) : Mr. Anil Kumar Gautam, AOR
Ms. Tulika Mukherjee, AOR
Mr. Sudarshan Lamba, AOR
UPON hearing the counsel the Court made the following
O R D E R
Upon being mentioned by the learned counsel appearing for the petitioner pointing out that wrong petition has been tagged with the main matter, let Diary No.10888/2026 be de-tagged and Diary No.10088/2026 be tagged with the main matter.
(VISHAL ANAND) (POOJA SHARMA)
DEPUTY REGISTRAR COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2026.05.14
19:56:10 IST
Reason: