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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(18) in Calicut University Act, 1975

(18)In the event of a temporary vacancy occurring in the office of the Vice-chancellor or where the Vice-chancellor is temporarily absent, the Chancellor shall make necessary arrangements for exercising the powers and performing the duties of the Vice-Chancellor.