Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 162(1)] [Section 162] [Entire Act]

State of Punjab - Subsection

Section 162(1)(d) in The Punjab Panchayati Raj Act, 1994

(d)the members of the Council of States and the members of the State Legislative Council, if any, who are registered as electors within the district.