Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 25 in The Orissa Motor Vehicles Taxation Rules, 1976 25. All communications by post to the Taxing Officer shall be addressed to the officer appointed as such under section 2 (j) by his ordinarily official designation.
