Supreme Court - Daily Orders
Shaji vs Joshy on 23 March, 2021
ITEM NO.3 REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
Civil Appeal No(s). 4810-4811/2019
SHAJI & ANR. Appellant(s)
VERSUS
JOSHY & ORS. Respondent(s)
Date : 23-03-2021 These appeals were called on for hearing today.
For Appellant(s)
Mr. Sajith. P, AOR
For Respondent(s)
Mr. E. M. S. Anam, AOR
Mr. Tom Joseph, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Service is complete.
Parties may file statement of case within statutory period. After expiry of said period, Registry to process the matter for listing before Hon’ble Court as per rules.
RAJIV KALRA Registrar (RG) Signature Not Verified Digitally signed by RASHI GUPTA Date: 2021.03.24 10:57:35 IST Reason: