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Supreme Court - Daily Orders

Shaji vs Joshy on 23 March, 2021

     ITEM NO.3                       REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
     SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR SH. RAJIV KALRA

     Civil Appeal                 No(s).    4810-4811/2019

     SHAJI & ANR.                                                       Appellant(s)

                                                       VERSUS

     JOSHY & ORS.                                                       Respondent(s)



     Date : 23-03-2021 These appeals were called on for hearing today.


     For Appellant(s)
                                           Mr. Sajith. P, AOR

     For Respondent(s)
                                           Mr. E. M. S. Anam, AOR
                                           Mr. Tom Joseph, AOR


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Service is complete.

Parties may file statement of case within statutory period. After expiry of said period, Registry to process the matter for listing before Hon’ble Court as per rules.

RAJIV KALRA Registrar (RG) Signature Not Verified Digitally signed by RASHI GUPTA Date: 2021.03.24 10:57:35 IST Reason: