Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Himachal Pradesh - Subsection Section 27(5) in The Himachal Pradesh National Law University Act, 2016 (5)The rules and regulations governing the functioning of the Samadhan Committee and the Appellate Authority shall be as framed by the Executive Council.
