Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Odisha - Subsection Section 38(12) in The Board's Excise Rules, 1965 (12)Bottles shall be packed as soon as a bottling operation is completed and each package shall contain a dozen or multiple of a dozen of litres and the bottles in each package shall be of uniform size.
