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[Cites 0, Cited by 0] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(v) in The Constitution (One Hundredth Amendment) Act, 2015

(v)Haripal/Khutadah/Battoli/Sapameri/LNpur (Patari) (Naogaon-Malda) area