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Delhi High Court - Orders

Seagull Laboratories I Pvt Ltd vs Union Of India & Anr on 10 September, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                          $~54 to 60, 62, 63 to 68, 71, 73 to 75, 77 to 80, 82 to 88, 91, 93, 94, 95, 98,
                                          101, 103, 105, 110, 111, 114 & 116
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 8460/2023 & CM APPL. 32240/2023

                                                      SEAGULL LABORATORIES I PVT LTD        ..... Petitioner
                                                                  Through: Ms. Richa Kapoor, Ms. Kunal Anand,
                                                                           Ms. Udipti Chopra and Mr. Parth
                                                                           Kaushik, Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR                                                       ..... Respondents
                                                                                         Through:                Mr. Rakesh Kumar, CGSC with Mr.
                                                                                                                 Sunil and Mr. Rishav Dubey,
                                                                                                                 Advocates for R-1/UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8519/2023 & CM APPLs.32435/2023 and 53000/2023
                                                      LABORATE PHARMCEUTICALS              ..... Petitioner
                                                                  Through: Mr.Siddharth Bambha, Mr. Anmol
                                                                           Bharti   and   Mr.Rohit        Bohra,
                                                                           Advocates.
                                                                  versus

                                                      DRUGS CONTROLLER GENREAL OF INDIA ..... Respondent
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Rahul Kumar Sharma, Mr.Sunil
                                                                           and Mr.Vedash Kumar, GP for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and



                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 1 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:33
                                                                                                                  Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8557/2023 & CM APPL.32551/2023
                                                      M/S LABORATORIES GRIFFON PVT. LTD. THROUGH ITS
                                                      DIRECTOR MR. NELSON LOPES & ANR.         ..... Petitioners
                                                                    Through: Mr. Vaibhav Tomar, Mr. Prabhjot
                                                                             Singh Dhillon and Mr. Yash Punjabi,
                                                                             Advocates.

                                                                                         versus

                                                      UNION OF INDIA AND ANR.                  ..... Respondents
                                                                    Through: Mr.Rakesh Kumar, CGSC with
                                                                              Mr.Vedansh Anand (GP), Mr.Sunil,
                                                                              Mr.Sammon         Kumar          and
                                                                              Mr.Soumyadip             Chakraborty,
                                                                              Advocates and Mr.Vedash Kumar,
                                                                              GP for UOI.
                                                                              Mr.Kirtiman Singh, CGSC with
                                                                              Mr.Waize Ali Noor, Mr. Moulik
                                                                              Khurana, Mr. Ranjeev Khatana and
                                                                              Mr. Varun Pratap Singh, Advocates
                                                                              for respondents.

                                          +           W.P.(C) 8559/2023 & CM APPL.32555/2023
                                                      SHREYA LIFE SCIENCES
                                                      PVT. LTD. AND ANR.                                                           ..... Petitioners
                                                                     Through:                                    Mr. Himanshu Satija, Mr. Jay Zaveri,
                                                                                                                 Mr. Harsh Saxena, Advocates.
                                                                                                                 Mr.Aniket Gautam, Mr.Siddharth
                                                                                                                 Kurichh and Mr. Gaurav Undra,
                                                                                                                 Advocates.
                                                                                         versus

                                                      UNION OF INDIA AND ANR.          ..... Respondents
                                                                    Through: Mr.Rakesh Kumar, CGSC                                               with



                                          W.P.(C) 8460/2023 & other connected matters                                                    Page 2 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:33
                                                                                                                  Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8576/2023 & CM APPL32599/2023
                                                      MANKIND PHARMA LIMITED                ..... Petitioner
                                                                  Through: Mr. R.Jawahar Lal and Ms. Meghna,
                                                                           Advocates.

                                                                                         versus

                                                      UNION OF INDIA AND ANR                   ..... Respondents
                                                                    Through: Mr. Rakesh Kumar, CGSC with Mr.
                                                                             Sunil and Mr. Rishav Dubey,
                                                                             Advocates for R-1/UOI.
                                                                             Mr.Kirtiman Singh, CGSC with
                                                                             Mr.Waize Ali Noor, Mr. Moulik
                                                                             Khurana, Mr. Ranjeev Khatana and
                                                                             Mr. Varun Pratap Singh, Advocates
                                                                             for respondents.

                                          +           W.P.(C) 8587/2023 & CM APPLs.32627/2023 and 32938/2023

                                                      ALKEM LABORATORIES LTD                ..... Petitioner
                                                                  Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                           and Ms.Ankita Seth, Advocates.
                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                      ..... Respondents
                                                                                         Through:                Ms.Arunima Dwivedi, CGSC with
                                                                                                                 Ms.Pinky Pawar and Mr.Aakash
                                                                                                                 Pathak, Advocates for UOI.
                                                                                                                 Mr.Rakesh Kumar, CGSC with



                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 3 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:33
                                                                                                                  Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8593/2023 & CM APPL.32648/2023
                                                      LUPIN LIMITED & ANR.                                                  ..... Petitioner
                                                                                         Through:                Ms.Vanita    Bhargava,    Mr.Ajay
                                                                                                                 Bhargava, Mr. Arsh Alok, Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                 ..... Respondents
                                                                                         Through:                Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8596/2023 & CM APPL.32653/2023
                                                      DR REDDYS LABORATORIES LTD THROUGH AUTHORIZED
                                                      REPRESENTATIVE MR M V NARASIMHAM & ANR.
                                                                                       ..... Petitioners
                                                                   Through: Ms. Neelima Tripathi, Sr. Advocate
                                                                            with Mr. Apoorv P.Tripathi, Ms.
                                                                            Anjali Kaushik, Ms. Kriti Sharma and
                                                                            Mr. Apaan Mittal, Advocates.




                                          W.P.(C) 8460/2023 & other connected matters                                                      Page 4 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                                                                          versus

                                                      UNION OF INDIA THROUGH THE SECRETARY & ANR.
                                                                                        ..... Respondents
                                                                    Through: Mr.Rakesh Kumar, CGSC with
                                                                             Mr.Sunil and Mr.Vedash Kumar, GP
                                                                             for UOI.
                                                                             Mr.Kirtiman Singh, CGSC with
                                                                             Mr.Waize Ali Noor, Mr. Moulik
                                                                             Khurana, Mr. Ranjeev Khatana and
                                                                             Mr. Varun Pratap Singh, Advocates
                                                                             for respondents.

                                          +           W.P.(C) 8598/2023 & CM APPL.32657/2023
                                                      INTAS PHARMACEUTICALS LIMITED ..... Petitioner
                                                                                         Through:                Ms.Vanita    Bhargava,    Mr.Ajay
                                                                                                                 Bhargava, Mr. Arsh Alok, Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                 ..... Respondents
                                                                                         Through:                Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8600/2023 & CM APPL.32661/2023
                                                      INTAS PHARMACEUTICALS LIMITED ..... Petitioner
                                                                                         Through:                Ms.Vanita    Bhargava,    Mr.Ajay
                                                                                                                 Bhargava, Mr. Arsh Alok, Mr.Aseem



                                          W.P.(C) 8460/2023 & other connected matters                                                    Page 5 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                                                                                                  Chaturvedi    and    Mr.Milind     Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                   ..... Respondents
                                                                                         Through:                Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8607/2023 & CM APPL.32674/2023
                                                      INTAS PHARMACEUTICALS LIMITED                                            ..... Petitioner
                                                                                         Through:                Ms.Vanita    Bhargava,    Mr.Ajay
                                                                                                                 Bhargava, Mr. Arsh Alok, Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                   ..... Respondents
                                                                                         Through:                Mr.Vineet Dhanda, Advocate for
                                                                                                                 UOI.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                       Page 6 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8608/2023 & CM APPL.32676/2023
                                                      ALKEM LABORATORIES LTD          ..... Petitioner
                                                                  Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                           and Ms.Ankita Seth, Advocates.

                                                                                         Versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.


                                          +           W.P.(C) 8609/2023 & CM APPL.32678/2023
                                                      ALKEM LABORATORIES LTD          ..... Petitioner
                                                                  Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                           and Ms.Ankita Seth, Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 7 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8618/2023 & CM APPLs.32712/2023 and 44196/2023
                                                      ABBOTT HEALTHCARE PRIVATE LIMITED..... Petitioner
                                                                                         Through:                Ms.Vanita    Bhargava,    Mr.Ajay
                                                                                                                 Bhargava, Mr. Arsh Alok, Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                   ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8660/2023 & CM APPLs.32834-32835/2023
                                                      CIPLA LIMITED & ANR.                                                  ..... Petitioners
                                                                    Through:                                     Ms. Archana Sahadeva, Advocate.
                                                                                         versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                   Page 8 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8674/2023 & CM APPLs.32856-32857/2023
                                                      J D PHARMA & ANR.                                                      ..... Petitioners
                                                                    Through:                                     Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr. Kirtiman Singh, CGSC with Mr.
                                                                           Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Tarveen Singh Nanda, Advocate,
                                                                           Govt. Pleader

                                          +           W.P.(C) 8675/2023 & CM APPLs.32858-32859/2023
                                                      VENUS LABS & ANR.                                                      ..... Petitioners
                                                                   Through:                                      Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.


                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 9 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8678/2023 & CM APPLs.32864-32865/2023
                                                      SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
                                                                                                                              ..... Petitioners
                                                                                         Through:                Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                                                               .... Respondents
                                                                                         Through:                Mr.Vineet Dhanda, CGSC for R-1.
                                                                                                                 Mr. Kirtiman Singh, CGSC with Mr.
                                                                                                                 Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8680/2023 & CM APPLs.32868-32869/2023
                                                      HORIZON BIOCEUTICALS PVT. LTD. & ANR
                                                                                        ...... Petitioners
                                                                   Through: Mr. Sanjay Kumar and Ms. Archana
                                                                            Sahadeva, Advocates.
                                                                   versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr.Tarveen Singh Nanda, GP for
                                                                           UOI.




                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 10 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8682/2023 & CM APPLs.32872-32873/2023
                                                      CIPLA LIMITED & ANR.                                                        ..... Petitioners
                                                                    Through:                                     Ms. Archana Sahadeva, Advocate.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr. Kirtiman Singh, CGSC with Mr.
                                                                           Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr. Tarveen Singh Nanda, G. P. for
                                                                           UOI.

                                          +           W.P.(C) 8721/2023 & CM APPLs.32980-32981/2023
                                                      ALKEM LABORATORIES LTD                                                 ..... Petitioner
                                                                                         Through:                Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                                                                 and Ms.Ankita Seth, Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                                         Through:                Ms.Arunima Dwivedi, CGSC with
                                                                                                                 Ms.Pinky Pawar and Mr.Aakash
                                                                                                                 Pathak, Advocates for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil, Advocate for UOI.




                                          W.P.(C) 8460/2023 & other connected matters                                                       Page 11 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8726/2023 & CM APPLs.32988-32989/2023
                                                      APTUS PHARMA PRIVATE LIMITED & ANR
                                                                                     ...... Petitioners
                                                                                         Through:                Mr.Sanjay Kumar, Advocate with
                                                                                                                 Ms.Archana Sahadeva, Advocates

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                                                            ..... Respondents
                                                                                         Through:                Mr.Vineet Dhanda, Advocate for
                                                                                                                 UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil, Advocate for UOI.

                                          +           W.P.(C) 8728/2023 & CM APPLs.32991-32992/2023
                                                      SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
                                                                                      ..... Petitioners
                                                                  Through: Mr. Sanjay Kumar and Ms. Archana
                                                                           Sahadeva, Advocates.
                                                                  versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                     ..... Respondents
                                                                  Through: Mr.Vineet Dhanda, Advocate for
                                                                           UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates



                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 12 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                                                                                                  for respondents.

                                          +           W.P.(C) 8730/2023 & CM APPLs.32993-32994/2023
                                                      CIPLA LIMITED & ANR.                                                  ..... Petitioners
                                                                    Through:                                     Ms. Archana Sahadeva, Advocate.

                                                                                         versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Vineet Dhanda, CGSC for R-1.

                                          +           W.P.(C) 8731/2023 & CM APPLs.32995-32996/2023
                                                      CIPLA LIMITED & ANR.                                                   ..... Petitioners
                                                                                         Through:                Ms. Archana Sahadeva, Advocate

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                       Page 13 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8732/2023 & CM APPLs.32997-32998/2023
                                                      OZONE PHARMACEUTICALS LIMITED & ANR...... Petitioners
                                                                  Through: Mr. Sanjay Kumar and Ms. Archana
                                                                           Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                            ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Vineet Dhanda, Advocate for UOI


                                          +           W.P.(C) 8747/2023 & CM APPLs.33020-33021/2023

                                                      SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
                                                                                      ..... Petitioners
                                                                  Through: Mr. Sanjay Kumar and Ms. Archana
                                                                           Sahadeva, Advocates.

                                                                                         Versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Vineet Dhanda, Advocate for
                                                                           UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                      Page 14 of 22
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The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 8751/2023 & CM APPLs.33030-33031/2023
                                                      WINGS PHARMACEUTICALS PVT. LTD                                             ..... Petitioner
                                                                                         Through:                Mr.Siddharth Bambha, Mr. Anmol
                                                                                                                 Bharti   and   Mr.Rohit  Bohra,
                                                                                                                 Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                            ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.

                                          +           W.P.(C) 8752/2023 & CM APPLs.33032-33033/2023
                                                      WINGS PHARMACEUTICALS PVT. LTD ..... Petitioner
                                                                                         Through:                Mr.Siddharth Bambha, Mr. Anmol
                                                                                                                 Bharti   and   Mr.Rohit  Bohra,
                                                                                                                 Advocates.
                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                                                            ..... Respondents
                                                                                         Through:                Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          +           W.P.(C) 8914/2023 & CM APPLs.33740-33741/2023
                                                      DWD PHARMACEUTICALS LIMITED & ANR ...... Petitioners
                                                                 Through: Mr. Karan Bajaj, Mr. Rupin Bahl, and
                                                                          Ms.Aastha Arora, Advocates.




                                          W.P.(C) 8460/2023 & other connected matters                                                   Page 15 of 22
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The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                                                                          versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA, & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr. Rakesh Kumar, CGSC with Mr.
                                                                           Sunil, Advocate for R-1/UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.

                                          +           W.P.(C) 9025/2023 & CM APPLs.34369-34370/2023
                                                      AMERICAN VITAMINS INDIA PVT LTD ..... Petitioner
                                                                   Through: Mr.Siddharth Bambha, Mr. Anmol
                                                                            Bharti   and     Mr.Rohit  Bohra,
                                                                            Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.

                                          +           W.P.(C) 9033/2023 & CM APPLs.34384-34385/2023
                                                      ASTRA LABS & ANR.                                                     ..... Petitioners
                                                                   Through:                                      Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus



                                          W.P.(C) 8460/2023 & other connected matters                                                 Page 16 of 22
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The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                                       DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                   ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Deepak Tanwar,         GP with
                                                                           Mr.Rajdev        Kumar,   Mr.Amogh
                                                                           Samarnath         and     Mr.Shivam
                                                                           Shrwastav, Advocates
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.

                                          +           W.P.(C) 9035/2023 & CM APPLs.34388-34389/2023
                                                      ACRON PHARMACEUTICALS & ANR. ..... Petitioners
                                                                      Through: Mr.Sanjay Kumar, Advocate with
                                                                                Ms.Archana Sahadeva, Advocates
                                                                               Mr.Anurag Ahluwalia, CGSC with
                                                                               Mr.Tarveen Singh Nanda (GP) and
                                                                               Mr.Abhay Singh, Advocates for UOI.
                                                                      versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Anurag Ahluwalia, CGSC with
                                                                           Mr.Tarveen Singh Nanda, GP and
                                                                           Ms.Hridyanshi Sharma, Advocate for
                                                                           R-1&2.
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Tarveen Singh Nanda, GP for
                                                                           UOI.



                                          W.P.(C) 8460/2023 & other connected matters                                      Page 17 of 22
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The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 9165/2023 & CM APPLs.34832-34833/2023
                                                      ACRON PHARMACEUTICALS & ANR. ..... Petitioners
                                                                                         Through:                Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                  versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                                                            ..... Respondents
                                                                                         Through:                Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Anurag Ahluwalia, CGSC with
                                                                                                                 Mr.Tarveen Singh Nanda, GP and
                                                                                                                 Ms. Hridyanshi Sharma, Advocate for
                                                                                                                 UOI.

                                          +           W.P.(C) 9369/2023 & CM APPLs.35668-35669/2023
                                                      INTAS PHARMACEUTICALS LIMITED                                           ..... Petitioner
                                                                                         Through:                Ms.Vanita    Bhargava,    Mr.Ajay
                                                                                                                 Bhargava, Mr. Arsh Alok, Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.
                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                 ..... Respondents
                                                                                         Through:                Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil, Advocate for UOI.




                                          W.P.(C) 8460/2023 & other connected matters                                                      Page 18 of 22
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 9391/2023 & CM APPLs.35809-35810/2023
                                                      EXCEL LABS & ANR.                                                          ..... Petitioners
                                                                                         Through:                Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                       ..... Respondents
                                                                  Through: Mr.Vineet Dhanda, Advocate for
                                                                           UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Ms.Vidhi Jain, Mr.Waize Ali Noor,
                                                                           Mr.Rishi Kant Singh, Advocates for
                                                                           UOI.


                                          +           W.P.(C) 9433/2023 & CM APPLs.36015-36016/2023
                                                      AELIX PHARMA & ANR.                                                        ..... Petitioners
                                                                                         Through:                Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                            ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                   Page 19 of 22
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 10466/2023 & CM APPLs.40575-40576/2023
                                                      NAVNIDHI LIFESCIENCES PRIVATE LIMITED & ANR.
                                                                                              ..... Petitioners
                                                                    Through: Mr. Sanjay Kumar and Ms. Archana
                                                                             Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                            ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.

                                          +           W.P.(C) 10558/2023 & CM APPLs.41014-41015/2023
                                                      SOLITAIRE PHARMACIA PVT. LTD. & ANR ...... Petitioners
                                                                   Through: Mr. Sanjay Kumar and Ms. Archana
                                                                            Sahadeva, Advocates.


                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr.Apoorv Kurup, and Mr. Akhil
                                                                           Hasija, Advocates for R-2.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                      Page 20 of 22
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:23:34
                                           +           W.P.(C) 11228/2023 & CM APPLs.43714-43715/2023
                                                      DANISH HEALTHCARE PRIVATE LIMITED..... Petitioner
                                                                   Through: Mr. Gaurav Mishra, Advocate.


                                                                    versus
                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Ms.Manish Agrawal Narain, CGSC
                                                                                                                 with Mr.Chandan Deep Singh,
                                                                                                                 Mr.Sandeep Singh Somaria and
                                                                                                                 Mr.Akhil Gupta, Advocates for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                          +           W.P.(C) 12501/2023 &                                   CM APPLs.49352-49353/2023 and
                                                      56368/2023

                                                      M/S LORANCE PHARMA                                                             ..... Petitioner
                                                                   Through:                                      Mr.Siddharth Bambha, Mr. Anmol
                                                                                                                 Bharti   and   Mr.Rohit      Bohra,
                                                                                                                 Advocates.
                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                              ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Rakesh Kumar, CGSC with Ms.
                                                                           Archana Surve, G.P. and Mr.Sunil,
                                                                           Advocate for UOI.



                                          W.P.(C) 8460/2023 & other connected matters                                                    Page 21 of 22
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                                           CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

                                                                                         ORDER

% 10.09.2024

1. At request of learned counsel for the petitioners, adjourned to 27th November, 2024.

2. Interim order to continue.

ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J SEPTEMBER 10, 2024/ssc W.P.(C) 8460/2023 & other connected matters Page 22 of 22 This is a digitally signed order.

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