Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Securities And Exchange Board Of India - Subsection Section 40(7) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (7)The listed entity shall comply with all procedural requirements as specified in Schedule VII with respect to transfer of securities.
