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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in THE FINANCE ACT, 2021

(a)in sub-section (1),––
(i)in clause (d), for the word “institution”, the words, brackets and figures “institution, subject to the condition that such voluntary contributions are invested or deposited in one or more of the forms or modes specified in sub-section (5) maintained specifically for such corpus” shall be substituted;
(ii)after Explanation 3, the following Explanations shall be inserted, namely:––