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[Cites 0, Cited by 0] [Section 339] [Entire Act]

State of Uttar Pradesh - Subsection

Section 339(c) in The U.P. Co-operative Societies Rules, 1968

(c)The order of attachment shall be proclaimed at some place on or adjacent to such property by beat Of drum or other customary mode and at such other place or places as the Recovery Officer may consider necessary, to give due publicity to the sale and a copy of the order shall be affixed on some conspicuous part of the immovable property.