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[Cites 0, Cited by 0] [Section 37(13)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(13)(c) in The Multi-State Co-Operative Societies Rules, 2002

(c)If a person applies under sub-rule (14) to set aside the sale of immovable property, he shall not be entitled to make an application under this sub-rule.