Section 9(1)(c) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973

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Union of India - Subsection

Section 9(1)(c) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973

(c)wilfully withholds or fails to furnish to the Central Government as required by sub-section (2) of section 5 any document which may be in his possession, custody or control; or

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Union of India - Subsection

Section 9(1)(c) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973