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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(f) in The Orissa Veterinary Practitioners Rules, 1976

(f)"Returning Officer" means the Registrar and includes any officer deputed for the time being by the Registrar to perform the duties of the Returning Officer under these rules;