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State of Uttar Pradesh - Section

Section 92 in U.P. Revenue Code (Amendment) Act, 2016

92. Amendment of Section 117.

- In Section 117 of the said Code, in Hindi version, in sub-section (1), for the words ^^dysDVj U;k;ky; the words dysDVj dk U;k;ky; and in clause (a), for the word ^^vuqJo.k the word ikyu shall be substituted.