Section 43(2)(ii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(ii)The withdrawal for the purpose specified in clause (v) of sub-para (a) of Statute 43 (1) shall be subject to the following conditions-

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