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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(5) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964

(5)On the re-establishment of the Board under sub-section (1) of section 45 or sub-section (4) of this section the Administrator shall cease to exercise his powers or perform his duties.