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Himachal Pradesh High Court

Dr. Kailash Nath Sud & Another vs . State Of H.P. & Others on 25 March, 2022

Bench: Sabina, Satyen Vaidya

Dr. Kailash Nath Sud & Another vs. State of H.P. & Others .

CWP No.127 of 2018 25.03.2022 Present: Mr. Ketan, Advocate on behalf of Ms. Anjana Khan, Advocate for the petitioners.

Mr. Vikrant Chandel, Deputy Advocate General for respondent No.1. Mr. Naresh K. Gupta, Advocate for respondents No.2 and 3.

Learned counsel for the petitioner seeks more time to file rejoinder.

List again on 18th July, 2022.

(Sabina) Judge (Satyen Vaidya) Judge March 25, 2022 (ps/vh) ::: Downloaded on - 25/03/2022 20:12:05 :::CIS