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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(8) in The Indian Nursing Council Regulations

(8)A copy of the report made by an inspector marked "Confidential", shall be forwarded to the institution concerned with a request that the institution will furnish to the Council, with at little delay as possible, such observations thereon as it may think necessary.