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[Cites 0, Cited by 615] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(11) in The Code of Civil Procedure, 1908

(11)"legal representative" means a person who in law represents the estate of a deceased person, and includes any person who intermeddles with the estate of the deceased and where a party sues or is sued in a representative character the person on whom the estate devolves on the death of the party so suing or sued;