Andhra Pradesh High Court - Amravati
M.L. Narayana, Vizianagaram Dist. vs K.Ramgopal, I.A.S., Hyd on 23 October, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
C.C.No. 511 OF 2015
PROCEEDING SHEET
S.No DATE ORDER OFFICE
NOTE
23.10.21 KSR, J.
(Proceedings taken up through video conferencing) I.A.No. 1 OF 2021 Ordered.
________________ K.SURESH REDDY, J.
C.C.No. 511 OF 2015 At the request of learned counsel for the respondents, post after two (2) weeks.
________________ K.SURESH REDDY, J. JSK 2 S.No DATE ORDER OFFICE NOTE