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Andhra Pradesh High Court - Amravati

M.L. Narayana, Vizianagaram Dist. vs K.Ramgopal, I.A.S., Hyd on 23 October, 2021

               HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                                 C.C.No. 511 OF 2015
                                 PROCEEDING SHEET
S.No    DATE                             ORDER                                 OFFICE
                                                                                NOTE
       23.10.21 KSR, J.

(Proceedings taken up through video conferencing) I.A.No. 1 OF 2021 Ordered.

________________ K.SURESH REDDY, J.

C.C.No. 511 OF 2015 At the request of learned counsel for the respondents, post after two (2) weeks.

________________ K.SURESH REDDY, J. JSK 2 S.No DATE ORDER OFFICE NOTE