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Rajasthan High Court - Jaipur

Smt Usha Rajawat And Ors vs State Of Raj & Ors on 14 March, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Writ Petition No.1748/2011
Smt. Usha Rajawat & Ors. Vs. State of Raj. & Ors.

Date    Of    Order    ::   14/03/2011

Hon'ble Mr. Justice Ajay Rastogi

Mr. R.P. Garg, for petitioner.

Issue notice to the respondents as to why the petition may not be finally disposed of at the stage of admission, returnable by four weeks. Notices may be given 'dasti', if desired. (Ajay Rastogi),J.

VS Shekhawat/-p.1 1748cw11Mar14Ntc.doc