Rajasthan High Court - Jaipur
Smt Usha Rajawat And Ors vs State Of Raj & Ors on 14 March, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.1748/2011 Smt. Usha Rajawat & Ors. Vs. State of Raj. & Ors. Date Of Order :: 14/03/2011 Hon'ble Mr. Justice Ajay Rastogi Mr. R.P. Garg, for petitioner.
Issue notice to the respondents as to why the petition may not be finally disposed of at the stage of admission, returnable by four weeks. Notices may be given 'dasti', if desired. (Ajay Rastogi),J.
VS Shekhawat/-p.1 1748cw11Mar14Ntc.doc