Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 81 in The U.P. Factories Rules, 1950 81. A list of all the workers in a factory to whom the provisions of Section 64(1) apply, shall be kept in Form No. 6 in the Inspection Book, after it has been approved by the Inspector.Urgent Repairs[Section 64(2) (a)]
