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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(12)(a) in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

(a)if, at the time of his first appointment thereto, he is either a full member or an approved probationer in any other service, the rule for which prescribe a period of probation for member thereof; or