Section 7(1)(b) in The U.P. Municipalities Act, 1916

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State of Uttar Pradesh - Subsection

Section 7(1)(b) in The U.P. Municipalities Act, 1916

(b)watering public streets and places;

(bb)[ making a survey, and erection of boundary marks, of the Municipality;] [Inserted by U.P. Act No. 26 of 1964.]