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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1) in The Goa Private Security Agencies Rules, 2008

(1)Any person making an application to any Agency for getting employed or engaged as private security guard or supervisor, shall submit duly filled up Form V to the Agency. If the person has stayed in more than one District during the last five years, the number of Forms will be as many as Districts.