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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(2)All questions which may come before the Joint Committee at the meeting shall be decided by a majority of they members present and voting at the meeting and in every case of equality of votes the presiding member shall have and exercise a second or casting vote.