Section 91(2)(xi) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Chattisgarh - Subsection

Section 91(2)(xi) in The Chhattisgarh Motor Vehicles Rules, 1994

(xi)use or attempt to use a ticket other than the ticket valid for a particular journey or use or attempt to use a ticket which has already been used by another passenger or on another journey; or

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State of Chattisgarh - Subsection

Section 91(2)(xi) in The Chhattisgarh Motor Vehicles Rules, 1994