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State of West Bengal - Section

Section 41 in The West Bengal Primary Education Act, 1973

41. Publication in the Official Gazette.

- The name of every member [elected or nominated under section 37 or section 38] [Words and figures substituted for the words and figures 'elected or nominated under section 37, section 38' by W.B. Act 19 of 1994.] [* * *] [Words and figures 'or section 39' omitted by W.B. Act 47 of 1980.] or appointed under section 40 as a member of a Primary School Council shall be published by the State Government in the Official Gazette as soon as may be after his election, nomination or appointment, as the case may be.