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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(d) in The Telecom Regulatory Authority Of India Act, 1997

(d)the category of books of account or other documents which are required to be maintained under sub-section (3) of section 12;
(da)the form, the manner of its verification and the fee under sub-section (3) of section 14A;
(db)the salary and allowances payable to and other terms and conditions of service of the Chairperson and other Members of the Appellate Tribunal under section 14E;
(dc)the salary and allowances and other conditions of service of the officers and employees of the Appellate Tribunal under sub-section (3) of section 14H;
(dd)any other power of a civil court required to be prescribed under clause (i) of sub-section (2) of section 16;