Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6th] [Entire Act] State of Rajasthan - Subsection Section 6th(C) in The Government of Rajasthan's Instructions Regarding Medico Legal Work (1960) (C)Points to be inquired into in a Case of Death from Rupture of the Spleen.
