Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Rajasthan - Section Section 53 in The Rajasthan Urban Improvement Act, 1959 53. to 59B. [Deleted] [Deleted by Rajasthan Act 29 of 1987. dated 4-11-1987, w.e.f. 1-8-1987.]
