Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015 11. Money to be invested. - Any excess money shall be invested by the Authority as per the instructions, guidelines issued by the Finance Department in the Government.
