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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4)(a) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(a)apply to the Executive Authority for necessary layout permission as prescribed in sub-rule (1) and in accordance with these rules;