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Madhya Pradesh High Court

Deepak Sahu vs Sunil Kumar Shrivastava on 14 July, 2017

MA-1077-2017

(DEEPAK SAHU Vs SUNIL KUMAR SHRIVASTA VA)
14-07-20 17

Appellant through his counsel.
Issue notice on admission as well as on IA. no. 4025/2017
to the respondent/s on payment of PF Within seven days.

Record of the Tribunal be also requisitioned. (VIVEK RUSIA) JUDGE amol