Madhya Pradesh High Court
Deepak Sahu vs Sunil Kumar Shrivastava on 14 July, 2017
MA-1077-2017 (DEEPAK SAHU Vs SUNIL KUMAR SHRIVASTA VA) 14-07-20 17 Appellant through his counsel. Issue notice on admission as well as on IA. no. 4025/2017 to the respondent/s on payment of PF Within seven days.
Record of the Tribunal be also requisitioned. (VIVEK RUSIA) JUDGE amol