Himachal Pradesh High Court
State Of H.P. And Others vs Sh. Sadhu Ram on 7 April, 2018
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
RFA No. 122 of 2013
.
Decided on: 07.04.2018.
State of H.P. and others ....Appellants.
Versus
Sh. Sadhu Ram ...Respondent.
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
For the appellants : Mr. Desh Raj Thakur, Additional
r Advocate General with Rajat
Chauhan, Law Officer.
Ajay Mohan Goel, Judge (Oral)
As no steps have been taken by the appellants-
State to bring on record legal representatives of deceased-sole respondent within the statutory time period, this appeal is dismissed as abated. Pending miscellaneous application(s), if any, also stand disposed of accordingly.
(Ajay Mohan Goel) Judge April 07, 2018.
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