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Madhya Pradesh High Court

Mandir Shri Ramji & Shri Hanumanji Ganga vs State Of M.P. on 15 June, 2016

                                       1
                                                        W.P. No.5236/2010

      15.06.2016
            Shri S.S.Kushwah, learned counsel for the petitioner.
            Shri Kamal Jain, learned Government Advocate for the
      respondents/State.

Counsel for the State prays for and is granted four weeks' time to file reply.

(S.A DHARMADHIKARI) Judge Sha