Madhya Pradesh High Court
Mandir Shri Ramji & Shri Hanumanji Ganga vs State Of M.P. on 15 June, 2016
1
W.P. No.5236/2010
15.06.2016
Shri S.S.Kushwah, learned counsel for the petitioner.
Shri Kamal Jain, learned Government Advocate for the
respondents/State.
Counsel for the State prays for and is granted four weeks' time to file reply.
(S.A DHARMADHIKARI) Judge Sha