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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(f) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023

(f)the duration, not below one year and not exceeding two years in the first instance, for which the said Order shall be valid.