Section 27T(2)(ii) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

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State of Uttar Pradesh - Subsection

Section 27T(2)(ii) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

(ii)Where possession of different surplus lands of the same tenure-holder was taken on different dates it shall become due for payment on the first day of April following the last of such dates.

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State of Uttar Pradesh - Subsection

Section 27T(2)(ii) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961