Section 7(2) in The Recognition Of Zoo Rules, 2009
(2)The recognition granted to a zoo under sub-rule (1) shall be subject to the following conditions, namely:-(a)that the recognition unless granted on a permanent basis, shall be for such period not less than one year as may be specified in the recognition.(b)that the zoo shall comply with such standards and norms as are, or may be specified or imposed, by or under the provisions of the Act or the rules made thereunder; and(c)the zoo shall comply with the directions and guidelines issued by the Central Zoo Authority from time to time, for the purpose of maintenance and upkeep of the zoo.
