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State of Assam - Section

Section 157 in Goalpara Tenancy Act, 1929

157. Sale of holding of occupancy raiyat with power to avoid all incumbrances and effect thereof.

(1)When the holding of an occupancy raiyat has been advertised for sale under section 154, it shall be put up of auction, and sold with power to avoid all incumbrances.
(2)The purchaser at a sale under this section may, in manner provided in Section 158 and not otherwise, annul any incumbrance on the holding.