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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(i) in The Delhi Common Effluent Treatment Plants Rules, 2001

(i)To obtain requisite information in writing from an occupier in Form-I with regard to his establishment of industry and to have a right at any time to confirm the same by entering any place/premises for determining the nature of activity, operation or process of industry and other information/data.