Section 12(3)(xiv) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

(xiv)Nodal Agency shall reject bids which are incomplete, vague in any manner or not found in conformity with the guidelines.

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