Allahabad High Court
Lok Nath vs State Of U.P. And Others on 25 January, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 5 Case :- WRIT - B No. - 3028 of 2010 Petitioner :- Lok Nath Respondent :- State Of U.P. And Others Petitioner Counsel :- S.K. Yadav Respondent Counsel :- C.S.C.,Shri Nath Dwivedi Hon'ble Sabha°eet Yadav,J.
Heard learned counsel for the parties. I do not find any good ground to interfere in the order impugned in the writ petition. The writ petition is dismissed. Order Date :- 25.1.2010 LJ/-