Rajasthan High Court - Jodhpur
Neeraj Singhal & Anr vs State & Ors on 8 September, 2016
Author: Jaishree Thakur
Bench: Jaishree Thakur
IN THE HIGH COURT OF JUDICATURE FOR
RAJASTHAN AT JODHPUR
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CIVIL WRIT (CW) No. 5432 of 2016
NEERAJ SINGHAL & ANR
VS
STATE & ORS
Date of Order : 8.9.2016
HON'BLE Miss JAISHREE THAKUR,J.
MR. DR. NUPUR BHATI, for the Petitioner
ORDER
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Heard.
The present Application No. 4583/2016 has been preferred seeking to withdraw the writ petition qua petitioner No. 2.
For the reasons mentioned therein , the same is allowed and the writ petition stands dismissed as withdrawn qua petitioner No. 2 Ram Babu Meena S/o Shri Bajran Lal Meena, with the liberty that in case if any grievance still survives, petitioner No.2 would be at liberty to file a fresh writ petition for the same cause of action.
Amended cause title filed, is taken on the record. The present Misc. Application No. 4583/2016 is disposed of accordingly.
( JAISHREE THAKUR ),J.
CK Mishra