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Rajasthan High Court - Jodhpur

Neeraj Singhal & Anr vs State & Ors on 8 September, 2016

Author: Jaishree Thakur

Bench: Jaishree Thakur

 IN THE HIGH COURT OF JUDICATURE FOR
          RAJASTHAN AT JODHPUR
        ----------------------------------------------------

                CIVIL WRIT (CW) No. 5432 of 2016

                    NEERAJ SINGHAL & ANR
                          VS
                    STATE & ORS

       Date of Order : 8.9.2016
                  HON'BLE Miss JAISHREE THAKUR,J.

MR. DR. NUPUR BHATI, for the Petitioner

                           ORDER

-----

Heard.

The present Application No. 4583/2016 has been preferred seeking to withdraw the writ petition qua petitioner No. 2.

For the reasons mentioned therein , the same is allowed and the writ petition stands dismissed as withdrawn qua petitioner No. 2 Ram Babu Meena S/o Shri Bajran Lal Meena, with the liberty that in case if any grievance still survives, petitioner No.2 would be at liberty to file a fresh writ petition for the same cause of action.

Amended cause title filed, is taken on the record. The present Misc. Application No. 4583/2016 is disposed of accordingly.

( JAISHREE THAKUR ),J.

CK Mishra