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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(10) in The Maharashtra Cooperative Societies Rules, 1961

(10)Register of audit objections and their rectification.[(10-a) Returns of the Society, in Form " Y "; and] [Inserted by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).]