Section 36(1)(a) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

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State of Uttar Pradesh - Subsection

Section 36(1)(a) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

(a)affecting the admission of student or prescribing examinations to be recognised as equivalent to the University examinations or the further qualifications mentioned in sub-section (1) of Section 46 for admission to the degree courses of the University unless a draft of the same has been proposed by the Academic Council, or

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State of Uttar Pradesh - Subsection

Section 36(1)(a) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015