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[Cites 0, Cited by 0] [Section 607(3)] [Section 607] [Entire Act]

State of Jharkhand - Subsection

Section 607(3)(d) in Bihar Education Code, 1961

(d)When approximately half the work is completed, one-quarter of the entire sum sanctioned shall be paid on the requisition of the school authority, signed by the officer deputed by the Superintending Engineer.